Citation : 2022 Latest Caselaw 14531 P&H
Judgement Date : 16 November, 2022
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Sr. No.103-b Civil Writ Petition No.17437 of 2019
Date of Decision : November 16, 2022
Prescribed Authority-cum-Sub Divisional Officer (Civil) Rohtak
...Petitioner
Versus
Puran Singh and another ...Respondents
CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL
Present: Ms. Tanushree Gupta, DAG, Haryana.
*****
SUDHIR MITTAL, J. (ORAL)
The present petition stands dismissed vide a separate detailed
judgment of even date passed in CWP-18251-2019 titled as "Prescribed
Authority-cum-Sub Divisional Officer (Civil) Rohtak vs. Ishwar Singh
and another".
November 16, 2022 (SUDHIR MITTAL)
Ankur JUDGE
Whether speaking/reasoned Yes/No
Whether Reportable Yes/No
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