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Ruby vs State Of Haryana And Others
2022 Latest Caselaw 14421 P&H

Citation : 2022 Latest Caselaw 14421 P&H
Judgement Date : 15 November, 2022

Punjab-Haryana High Court
Ruby vs State Of Haryana And Others on 15 November, 2022

Ruby Vs

State of Haryana and others

Present : Mr. Ashok Tyagi, Advocate, for the petitioner.

Mr. Pankaj Middha, Addl. AG, Haryana.

On advance service of copy of the petition, learned State

counsel appears and submits that in the matters where services are

outsourced through private contractor, the writ petition is per se not

maintainable and seeks time to cite judgments rendered on this issue.

At his request, adjourned to 16.11.2022.




NOVEMBER 15, 2022                              (ARUN MONGA)
Shalini                                            JUDGE




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