Sukhwinder Singh vs Kuldeep Singh(Since Deceased0 ...
2022 Latest Caselaw 14311 P&H

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                               CR No. 5101 of 2022 (O&M)
                               Date of decision : 14.11.2022

                              ...

    Sukhwinder Singh
                                              ................Petitioner

                               vs.

    Kuldeep Singh (Since deceased) through LRs
                                        .................Respondent



    Coram: Hon'ble Mr. Justice H. S. Madaan



    Present: Mr. Sandeep Kumar, Advocate
             for the petitioner.


                               ...

    H. S. Madaan, J. (Oral)

Learned counsel for the petitioner states that he be permitted

to withdraw the present revision petition since he intends to file an

application before the Appellate Court for staying the execution of

judgment and decree passed by the trial Court.

In view of such statement, the revision petition is dismissed

as withdrawn.

                                                   ( H.S. Madaan )
    14.11.2022                                        Judge
    chugh



                  Whether speaking / reasoned               Yes / No

                 Whether reportable                        Yes / No




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