Sonika Goyal And Another vs M/S Mahavir Infratech
2022 Latest Caselaw 14310 P&H

Citation : 2022 Latest Caselaw 14310 P&H
Judgement Date : 14 November, 2022

Punjab-Haryana High Court

Sonika Goyal And Another vs M/S Mahavir Infratech on 14 November, 2022

119 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M No.44430 of 2022 (O&M)
Date of decision : 14.11.2022

SonikaGoyal&amr ee Petitioners
versus
M/s MahavirInfratech a Respondent

CORAM : HON'BLE MR.JUSTICE PANKAJ JAIN

Keke

Present :- Mr. D.K.Singal, Advocate

for the petitioners.
Keke

PANKAJ JAIN, J. (ORAL)

Learned counsel for the petitioners prays for permission to withdraw the present petition with liberty to raise all the pleas before the trial Court at an appropriate stage in accordance with law.

Allowed as prayed for.

Dismissed as withdrawn with the aforesaid liberty.

(PANKAJ JAIN ) JUDGE 14.11.2022 Pooja sharma-I Whether speaking/reasoned Yes

Whether Reportable : No

POOJA SHARMA

2022.11.14 15:11

| attest to the accuracy and authenticity of this order/judgment.

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