Gurkirpal Singh vs Shamsher Singh And Another
2022 Latest Caselaw 14307 P&H

Citation : 2022 Latest Caselaw 14307 P&H
Judgement Date : 14 November, 2022

Punjab-Haryana High Court

Gurkirpal Singh vs Shamsher Singh And Another on 14 November, 2022

                           IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
                        Sr. No.: 121


                                        RA No.CR-111 of 2022 in CR No.7270 of 2016
                                        RA No.CR-112 of 2022 in CR No.7271 of 2016

                                                               .   .   .

                                   Gurkirpal Singh             Versus      Shamsher Singh & another

                                                               .   .   .

                       Present:-       Petitioner in person.

                                                               .   .   .


                                       There is no ground to entertain the application.

                                       Dismissed.

                                       Photostat copy of this order be placed on the connected file.




                                                                               (Tribhuvan Dahiya)
                                                                                    Judge
                       November 14, 2022
                       avin




AVIN KUMAR
2022.11.14

18:04 I attest to the accuracy and integrity of this order/judgment.t

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