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Sub Divisional Officer Sub-Urban ... vs Dhoopa Ram @ Dhoop Singh
2022 Latest Caselaw 14305 P&H

Citation : 2022 Latest Caselaw 14305 P&H
Judgement Date : 14 November, 2022

Punjab-Haryana High Court
Sub Divisional Officer Sub-Urban ... vs Dhoopa Ram @ Dhoop Singh on 14 November, 2022
                         IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
                       Sr. No.: 105


                                                           Regular Second Appeal No.27 of 2020
                                                            Date of Decision: November 14, 2022


                       Sub Divisional Officer, Sub Urban, Sub-Division No.1, UHBVNL, Kaithal
                       & others
                                                                            ..... APPELLANT(S)
                                                       VERSUS
                       Dhoopa Ram @ Dhoop Singh
                                                                         ..... RESPONDENT(S)

                                                           ...

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA

...

PRESENT: - None.

. . .

Tribhuvan Dahiya, J (Oral)

None has appeared on second call. On the last date also,

there was no appearance on behalf of the appellants.

Dismissed for non-prosecution.

(Tribhuvan Dahiya) Judge November 14, 2022 avin

Whether Speaking/ Reasoned: Yes/ No Whether Reportable: Yes/ No

AVIN KUMAR 2022.11.14 18:04 I attest to the accuracy and integrity of this order/judgment.t

 
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