Inderpal Kaur vs Sanatam Dharam Kumar Sabha
2022 Latest Caselaw 14301 P&H

                            116
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                                 CR-4621-2022 (O&M)
                                                                           Date of decision : 14.11.2022


                            Inderpal Kaur                                                     ... Petitioner(s)

                                                                  Versus

                            Sanatam Dharam Kumar Sabha                                    ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Amit Jain, Senior Advocate with
                                            Mr. Mayank Mathur, Advocate for the petitioner.


                            ALKA SARIN, J. (ORAL)

Learned counsel for the petitioner seeks permission to withdraw

the present revision petition.

Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                           ( ALKA SARIN )
                            14.11.2022                                          JUDGE
                            Yogesh Sharma

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.11.15 09:40 I attest to the accuracy and integrity of this order/judgment. Chandigarh