Dheeraj vs State Of Haryana And Others
2022 Latest Caselaw 14186 P&H

Citation : 2022 Latest Caselaw 14186 P&H
Judgement Date : 11 November, 2022

Punjab-Haryana High Court

Dheeraj vs State Of Haryana And Others on 11 November, 2022

               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                              CHANDIGARH

248                                                 CRM-M-915-2018 (O&M)
                                                    Date of decision: 11.11.2022

 Dheeraj                                                              ...Petitioner
                                          Versus

 State of Haryana and others                                          ...Respondents

CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL

Present:          Mr. Rajiv Sharma, Advocate for the petitioner.

                  Mr. Pawan Kumar Jhanda, AAG Haryana.

                        ****

HARNARESH SINGH GILL, J. (ORAL)

The petitioner has filed the present petition for quashing of order dated 21.11.2017 (Annexure P-4) passed by the learned Additional Sessions Judge, Palwal, confirming the order dated 05.12.2016 passed by the learned Judicial Magistrate 1st Class, Hodal, in case bearing FIR No. 140 dated 12.07.2015 registered under Sections 147, 148, 323, 452, 506 IPC at Police Station Hassanpur, District Palwal and for issuance of direction to the learned trial Court to frame the charge under Section 367 IPC. and Section 506 IPC.

As per the office report, the process fee has not been filed. Learned State counsel, on the instructions from SI Manoj Kumar submits that all the accused have been acquitted by the learned trial Court vide judgment dated 30.01.2020.

Since all the accused have been acquitted, the filing of process fee is dispensed with.

Faced with the situation, learned counsel for the petitioner wishes to withdraw the present petition Dismissed as withdrawn.

                                                (HARNARESH SINGH GILL)
11.11.2022                                            JUDGE
Mangal Singh
                  Whether reasoned/speaking?        Yes/No
                  Whether reportable?               Yes/No




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