(O&M) Jagat Singh vs Gurdial Singh And Ors
2022 Latest Caselaw 14084 P&H

                            318
                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                                               RSA-2148-2006 (O&M)
                                                                           Date of decision : 10.11.2022

                            Jagat Singh                                                    ... Appellant(s)

                                                                Versus

                            Gurdial Singh & Ors.                                         ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :     Mr. A.S. Prajapati, Advocate for
                                          Mr. B.S. Bhalla, Advocate for the appellant.

                                          None for the respondents.


                            ALKA SARIN, J. (ORAL)

CM-5803-C-2022

This is an application for withdrawal of the main appeal. Notice

of the application was issued to the counsel opposite on 30.08.2022.

Learned counsel for the respondents has duly been informed by the Registry,

however, no one has put in appearance on behalf of the respondents.

In view of the above and for the reasons stated in the

application, the same is allowed. With the consent of learned counsel for the

applicant-appellant, the main case (RSA-2148-2006) is taken on board today

itself.

RSA-2148-2006

Learned counsel for the appellant seeks permission to withdraw

the present appeal.

YOGESH SHARMA 2022.11.11 10:24 I attest to the accuracy and integrity of this order/judgment.

Chandigarh
                             RSA-2148-2006 (O&M)                                                        -2-

None has put in appearance on behalf of the respondents.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                           ( ALKA SARIN )
                            10.11.2022                                          JUDGE
                            Yogesh Sharma

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.11.11 10:24 I attest to the accuracy and integrity of this order/judgment. Chandigarh