Harbir Singh (Since Deceased) ... vs Gurdwara Guru Gobind Singh Ji ...
2022 Latest Caselaw 5163 P&H

                            126-5

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH

                                                                                   CR-1719-2022 (O&M)
                                                                             Date of decision : 23.05.2022


                            Harbir Singh (deceased) through LR                                 ... Petitioner(s)

                                                                  Versus

                            Gurdwara Guru Gobind Singh Ji Trust through                   ... Respondent(s)

                            Authorized Signatory



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Gurcharan Dass, Advocate for the petitioner.



                            ALKA SARIN, J. (ORAL)

After arguing for some time, learned counsel for the petitioner

seeks permission to withdraw the present petition.

Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                            ( ALKA SARIN )
                            23.05.2022                                           JUDGE
                            Yogesh Sharma

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO

YOGESH SHARMA 2022.05.24 11:07 I attest to the accuracy and authenticity of this order/judgment. Chandigarh