Jaspreet [email protected]@Gaba vs State Of Punjab
2022 Latest Caselaw 4772 P&H

131-2
        IN THE HIGH COURT OF PUNJAB & HARYANA
                     AT CHANDIGARH

                                             CRM-M No. 51025 of 2021
                                             Date of Decision: 17.05.2022


Jaspreet Singh @ Kali @ Gaba
                                                                   .......... Petitioner
                                           Versus
State of Punjab
                                                                 .......... Respondent


CORAM:           HON'BLE MR. JUSTICE SURESHWAR THAKUR

Present:         Mr. Ruhani Chadha, Advocate, for the petitioner.

                 Mr. Bhupender Beniwal, Assistant Advocate General, Punjab

                                   ****

SURESHWAR THAKUR, J. (ORAL)

1. The petition is dismissed.

2. For detailed order, see judgment of even date passed in CRM-

M-49107 of 2021, titled as "Hardev Singh @ Dev Versus State of Punjab".

May 17, 2022                                        ( SURESHWAR THAKUR )
'dk kamra'                                                  JUDGE

             Whether Speaking/reasoned                  Yes/No
             Whether Reportable                         Yes/No




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