Piara Singh vs Kanso & Anr
2022 Latest Caselaw 4553 P&H

                                  107+227

                                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                              CHANDIGARH

                                                                                         CR-4746-2015 (O&M)
                                                                                   Date of decision : 13.05.2022


                                  Piara Singh                                                        ... Petitioner(s)

                                                                        Versus
                                  Kanso and Another                                                ... Respondent(s)



                                  CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                                  Present :       Mr. A.S. Manaise, Advocate for the petitioner.

                                                  Ms. Gagandeep Kaur, Advocate for respondent No.1.



                                  ALKA SARIN, J. (ORAL)

After arguing for some time, learned counsel for the petitioner

seeks permission to withdraw the present petition.

Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                                  ( ALKA SARIN )
                                  13.05.2022                                           JUDGE
                                  Yogesh Sharma

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO

YOGESH SHARMA 2022.05.16 13:18 I attest to the accuracy and authenticity of this order/judgment.

Punjab and Haryana High Court, Chandigarh