Balwinder Singh vs State Of Punjab
2022 Latest Caselaw 2373 P&H

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                                           CRM-M-4062-2022 (O&M)
                                                           Date of decision: 31.03.2022

BALWINDER SINGH                                                                 ....Petitioner

                                       Versus

STATE OF PUNJAB                                                                 ..Respondent

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                                  *****

Present : Mr. J.S. Thind, Advocate for the petitioner.

Ms. A.K. Khurana, DAG, Punjab.

*****

VINOD S. BHARDWAJ. J. (ORAL)

For orders see judgment of even date passed in

CRM-M-52544-2021 (O&M) titled as "Ranjeet Kaur versus State of

Punjab".

(VINOD S. BHARDWAJ) JUDGE MARCH 31, 2022 vishal sharma

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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