M/S Omaxe India Pvt. Ltd vs Sandeep Goyal And Another
2022 Latest Caselaw 2371 P&H

  118 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                    CHANDIGARH

                                         RERA-Appeal 40-2021 (O&M)
                                            Date of decision: 31.03.2022
M/s Omaxe India Pvt. Ltd.
                                               ....Appellant
             Versus

Sandeep Goyal and another
                                              ..Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present: Mr. Munish Gupta, Advocate for the appellant

Mr. Rajiv Atma Ram, Sr. Advocate with Mr. Bhagoti Singh, Advocate for the respondents

ANIL KSHETARPAL, J (Oral)

The Haryana Real Estate Regulatory Authority, Panchkula,

has started deciding various issues involved in a complaint vide separate

orders. The Haryana Real Estate Appellate Tribunal after taking note of

the various facts and judgments passed by the courts held that it would

be more appropriate if the authority decides the matter by one order in a

comprehensive manner. However, the Appellate Authority dismissed

the appeal filed by the appellant.

Learned senior counsel representing the respondents has

submitted that he has no objection if the order passed by the Regulatory

authority as well as the Appellate Tribunal are set aside with a direction

to the Haryana Real Estate Regulatory Authority, Panchkula, to re-

decide the matter afresh within a period of three months. He has no

objection if the matter is decided comprehensively deciding all the

issues.

Learned counsel representing the appellant has no objection

thereto.

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In view of the aforesaid consensus arrived at, the Haryana

Real Estate Regulatory Authority, Panchkula, is directed to decide the

matter comprehensively within a period of three months, positively from

today.

Disposed of.

All the pending miscellaneous applications, if any, are also

disposed of.

31.03.2022                                       (ANIL KSHETARPAL)
rekha                                                 JUDGE
Whether speaking/reasoned :         Yes/No
Whether reportable :                Yes/No




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