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Md India Health Insurance Tpa Pvt. ... vs Anant Singh And Others
2022 Latest Caselaw 2296 P&H

Citation : 2022 Latest Caselaw 2296 P&H
Judgement Date : 30 March, 2022

Punjab-Haryana High Court
Md India Health Insurance Tpa Pvt. ... vs Anant Singh And Others on 30 March, 2022
           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH
(201/3)
                                                      LPA-631-2020 (O&M)
                                                Date of Decision:-30.03.2022.
MD India Health Insurance TPA Pvt. Ltd.
                                                               ......Appellant

                                     Versus

Anant Singh and others
                                                             ......Respondents

CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA
       HON'BLE MR. JUSTICE VIKAS SURI
           ****

Present:      Mr. Ashwani Talwar, Advocate for the appellant.

              Mr. H.S. Saini, Advocate for respondent No.1.

              Mr. S.P.S. Tinna, Additional A.G., Punjab.

                    ****

G.S. SANDHAWALIA, J. (Oral)

For orders, see judgment passed in LPA-629-2020 titled as

"Oriental Insurance Company Ltd. Vs. Maninder Singh Patwari and

others" of even date.

(G.S. SANDHAWALIA) JUDGE

(VIKAS SURI) JUDGE March 30, 2022.

sandeep Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

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