Sant Raj Alias Sant Ram vs Kanwar Pal And Others
2022 Latest Caselaw 2233 P&H

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH
147

                                                CR-3160-2021(O&M)
                                                Date of decision:29.03.2022
SANT RAJ ALIAS SANT RAM

                                                                      ...Petitioner

                                     Versus
KANWAR PAL AND OTHERS

                                                                   ...Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present: Mr. Rakesh Dhiman, Advocate for the petitioner.

ANIL KSHETARPAL, J (Oral)

In view of the two different Division Bench judgments of the

Court, reported as Rajender Prasad vs. Santosh Kumar and others, 1979

PLJ 562 and Malkiat Singh vs. Narinder singh and another, 1990 (2)

PLR 191, the revision petition challenging the order refusing the

appointment of the Local Commissioner is not maintainable.

Dismissed.

All the pending miscellaneous applications, if any, are also

disposed of.

March 29, 2022                                           (ANIL KSHETARPAL)
nt                                                             JUDGE

Whether speaking/reasoned               : Yes/No
Whether reportable                      : Yes/No




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