Gurpreet Kaur And Ors vs State Of Punjab And Another
2022 Latest Caselaw 1915 P&H

Citation : 2022 Latest Caselaw 1915 P&H
Judgement Date : 22 March, 2022

Punjab-Haryana High Court

Gurpreet Kaur And Ors vs State Of Punjab And Another on 22 March, 2022

268          CRM-M-37348-2020

             GURPREET KAUR AND ORS VS STATE OF PUNJAB AND ANOTHER


Present:     Mr. Ramandeep, Advocate,
             for the petitioners.

             Mr. Harsimar Singh Sitta, AAG, Punjab.


                    ****

Report received.

Arguments heard.

Judgment reserved.

(ANOOP CHITKARA) JUDGE 22.03.2022 jyoti-II

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