Ram Devi vs State Of Haryana
2022 Latest Caselaw 1843 P&H

Citation : 2022 Latest Caselaw 1843 P&H
Judgement Date : 21 March, 2022

Punjab-Haryana High Court

Ram Devi vs State Of Haryana on 21 March, 2022

129                           CRR-1553-2021 (O&M)

                   RAM DEVI V/S STATE OF HARYANA

Present: Mr. Abhinav Aggarwal, Advocate
         for the petitioner.

                                    ****

This case has been taken up through Video Conferencing via

Webex facility in the light of Pandemic Covid-19 situation and as per

instructions.

Arguments heard.

Judgment reserved.



March 21, 2022                                      (VINOD S. BHARDWAJ)
Ajay Goswami                                              JUDGE




                                           1 of 1

Download the LatestLaws.com Mobile App