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Union Of India And Others vs Anil Rishi And Another
2022 Latest Caselaw 1480 P&H

Citation : 2022 Latest Caselaw 1480 P&H
Judgement Date : 10 March, 2022

Punjab-Haryana High Court
Union Of India And Others vs Anil Rishi And Another on 10 March, 2022
        IN THE HIGH COURT OF PUNJAB & HARYANA AT
                       CHANDIGARH


                                                    CWP No. 19296 of 2021
                                               Date of Decision: 10.03.2022


Union of India and others                                  ...........Petitioner(s)


                                                          vs.


Anil Rishi and another                                   ..........Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MR. JUSTICE VIKAS SURI

Present:-    Mr. Praveen Chander Goyal, Advocate,
             for the petitioner(s).

             Mr. Rishav Sharma, Advocate,
             for respondent No.1.

G.S. SANDHAWALIA, J.

For order, see judgment of even date passed in CWP No. 420

of 2022, Union of India and others vs. Prinder Pal Singh and another.



                                                    (G.S. SANDHAWALIA)
                                                            JUDGE



10.03.2022                                              (VIKAS SURI)
shivani                                                    JUDGE


Whether reasoned/speaking                     Yes/No
Whether reportable                            Yes/No




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