Kamaljit Singh Bhatia vs Jyoti Sarup And Ors
2022 Latest Caselaw 1472 P&H

Citation : 2022 Latest Caselaw 1472 P&H
Judgement Date : 10 March, 2022

Punjab-Haryana High Court

Kamaljit Singh Bhatia vs Jyoti Sarup And Ors on 10 March, 2022

119          CRM-M-11791-2015 (O&M)

KAMALJIT SINGH BHATIA VS JYOTI SARUP AND ORS

Present:     Mr. M.S. Sachdev, Advocate for the petitioner.

             Mr. Surinder Sharma, Advocate for respondent No.1.

             (Through Video Conferencing)

                          *****

Arguments heard.

Judgment reserved.

(JASJIT SINGH BEDI) JUDGE 10.03.2022 JITESH

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