Sunil Dutt vs District Collector, Gurgaon And ...
2022 Latest Caselaw 1211 P&H

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

101 (PROCEEDINGS THROUGH V.C.)

                                        CM No.15749-CWP of 2021 in/and
                                        Review Application No.264 of 2021 in
                                        Civil Writ Petition No.165 of 2021

                                        Date of Decision: March 4th, 2022
Sunil Dutt
                                                              ...Applicant/Petitioner
                                       Versus

District Collector, Gurugram and and others
                                                                       ...Respondents

CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
       HON'BLE MR. JUSTICE ASHOK KUMAR VERMA

Present:     Mr. Dinesh Kumar Dakoria, Advocate
             for the applicant-petitioner.

AUGUSTINE GEORGE MASIH, J.

This Review Application has been preferred by the

applicant-petitioner seeking review of the judgment dated 07.04.2021 passed

by this Court in the writ petition preferred by the petitioner, which was

dismissed.

We do not find any ground for reviewing the order dated

07.04.2021 passed by this Court as in our opinion, the said judgment was

passed in the given facts and circumstances by taking into consideration the

relevant pleadings and the revenue records.

The present application, therefore, stands dismissed.

                                        (AUGUSTINE GEORGE MASIH)
                                                JUDGE


March 4th, 2022                         (ASHOK KUMAR VERMA)
Puneet                                         JUDGE

Whether speaking/reasoned: Yes Whether Reportable: No

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