Ramanpreet Singh vs State Of Punjab And Another
2022 Latest Caselaw 1172 P&H

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
120-2
                                                     CRM-M-38782-2021
                                              Date of decision: 03.03.2022

Ramanpreet Singh                                                 .....Petitioner

                                    Versus

State of Punjab and another                                   .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. Ramandeep Singh, Advocate
             for the petitioner.

             Mr. Luvinder Sofat, AAG, Punjab
             for respondent No.1-State.

             Mr. HPS Sandhu, Advocate
             for respondent No.2.

                                     ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRM-M-

38779-2021 titled as 'Gurmeet Singh and another Vs. State of Punjab

and another'.

03.03.2022                                   (MANJARI NEHRU KAUL)
Vinay                                               JUDGE
             Whether speaking/reasoned          :      Yes/No
             Whether reportable                 :      Yes/No




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