Rajesh Kumar vs Kulwinder Singh
2022 Latest Caselaw 5971 P&H

     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                    CHANDIGARH
SR. No.123

                                  CRM-M-26696-2022
                                   Date of Decision:16.06.2022
Rajesh Kumar

                                                                  ...Petitioner
                                   Versus
Kulwinder Singh
                                                                ...Respondents

CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN

Present:     Mr. Pankaj Garg, Advocate,
             for the petitioner.

AVNEESH JHINGAN, J. (Oral)

After arguing for some time and realising that the present

petition is not maintainable in view of the judgment of the Supreme Court in

Manish Jain v. Haryana State Pollution Control Board, 2021(1) AICLR

416, learned counsel for the petitioner seeks withdrawal of the petition.

Dismissed as withdrawn.

                                                   ( AVNEESH JHINGAN)
16.06.2022                                              JUDGE
mks

Whether Speaking/Reasoned: YES / NO Whether Reportable: YES / NO

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