Citation : 2022 Latest Caselaw 5950 P&H
Judgement Date : 2 June, 2022
130 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CRWP-5431-2022 Date of Decision: 02.06.2022 Surmeela and another ...Petitioners Versus State of Haryana and others ... Respondents
CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI
Present: Mr. Pardeep Panwar, Advocate for the petitioners.
aie 2 24s 24
JASGURPREET SINGH PURI, J.(OQRAL)
Learned counsel for the petitioners prays for withdrawal of the present petition.
Dismissed as withdrawn.
(JASGURPREET SINGH PURI) JUDGE
June 02, 2022 Manpreet
Whether speaking/reasoned Yes/No Whether reportable : Yes/No
MANPREET SINGH
2022.06.02 19:17
| attest to the accuracy and authenticity of this order/judgment
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