D.K. Jhamb vs Narender Sharma
2022 Latest Caselaw 5884 P&H

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                           115                                          CR No.2230 of 2022
                                                                        Date of Decision : 01.06.2022


                           D.K. Jhamb                                                        ....Petitioner

                                                              VERSUS

                           Narender Sharma                                                  ....Respondent

                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :    Mr. Shriya Maini, Advocate for the petitioner.

                           ALKA SARIN, J. (Oral)

After arguing for some time, learned counsel for the petitioner

seeks permission to withdraw the present petition.

Permitted to do so.

Dismissed as withdrawn.

                                                                                      ( ALKA SARIN )
                           01.06.2022                                                     JUDGE
                           jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2022.06.02 10:43 I attest to the accuracy and authenticity of this order/judgment Chandigarh