Tara Singh vs Kashmir Singh And Others
2022 Latest Caselaw 8119 P&H

                            IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                           268                                              CR No.2733 of 2021 (O&M)
                                                                            Date of Decision : 29.07.2022

                           Tara Singh                                                         ....Petitioner

                                                              VERSUS

                           Kashmir Singh and Ors.                                          ....Respondents

                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :    Mr. Parminder Singh, Advocate for the petitioner.

                                        Mr. Rajiv Dhawan, Advocate for respondent nos.1, 3 to 7.

                           ALKA SARIN, J. (Oral)

Learned counsel for the petitioner seeks permission to withdraw

the present petition with liberty to the petitioner to avail his remedies in

accordance with law.

Permitted to do so.

Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.

JITENDER KUMAR 2022.08.01 11:28 I attest to the accuracy and authenticity of this order/judgment Chandigarh