Rattan Singh vs Shinder Singh
2022 Latest Caselaw 8045 P&H

                            269
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                                                              CHANDIGARH


                                                                    Civil Revision No.7886 of 2017 (O&M)
                                                                    DATE OF DECISION : 28.07.2022


                            Rattan Singh                                                         .....Petitioner

                                                                     versus

                            Shinder Singh                                                      .....Respondent



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :      Mr. Rajesh Gupta, Advocate for the petitioner
                                                ..

ALKA SARIN, J. (Oral):

Learned counsel for the petitioner seeks permission to

withdraw the present petition.

Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            28.07.2022                                                    (ALKA SARIN)
                            parkash                                                          JUDGE




                                               NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2022.07.29 12:40 I attest to the accuracy and authenticity of this order/judgment.