Saroj @ Firdosh vs Divisional Forest Officer, ...
2022 Latest Caselaw 8044 P&H

                            IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                            356-2                                      CR No.1403 of 2022
                                                                       Date of Decision: 28.07.2022

                           Saroj @ Firdosh                                                 ....Petitioner

                                                            VERSUS

                           Divisional Forest Officer, Sonepat Division, Sonepat          ....Respondent

                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :    Mr. Ramesh Goyat, Advocate for the petitioner.

                                        Mr. Satish Singla, AAG Haryana.

                           ALKA SARIN, J. (Oral)

For orders, see judgment of even date passed in CR No.1394 of

2022 (Satpal vs. Divisional Forest Officer, Sonepat Division, Sonepat).

                                                                                   ( ALKA SARIN )
                           28.07.2022                                                  JUDGE
                           jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2022.07.29 10:45 I attest to the accuracy and authenticity of this order/judgment Chandigarh