Vinod Kumar vs United India Insurance Company ...
2022 Latest Caselaw 8030 P&H

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH

224-A                                           LPA No.883 of 2017 (O&M)
                                                Decided on : 28.07.2022

Vinod Kumar
                                                                  ... Appellant

                                       Versus

The United India Insurance Company Limited and others
                                                               ... Respondents

CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MR.JUSTICE VIKAS SURI

Present:    Mr. Ish Puneet Singh, Advocate for the appellant.

            Mr. D.R. Bansal, Advocate for the respondents.

G.S. Sandhawalia, J. (Oral)

The present appeal stands dismissed, in view of the detailed

judgment of even date passed in LPA No.794 of 2017 'Jugesh Chander Vs.

The United India Insurance Company Limited and others'.

                                                (G.S. SANDHAWALIA)
                                                        JUDGE



                                                         (VIKAS SURI)
July 28, 2022                                               JUDGE
Naveen




            Whether speaking/reasoned :              Yes/No
            Whether Reportable :                     Yes/No




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