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Savita And Ors vs Sushil Kumar And Ors
2022 Latest Caselaw 8029 P&H

Citation : 2022 Latest Caselaw 8029 P&H
Judgement Date : 28 July, 2022

Punjab-Haryana High Court
Savita And Ors vs Sushil Kumar And Ors on 28 July, 2022
        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
245-2
                                               FAO-6377-2015 (O&M)
                                            Date of decision: 28.07.2022

Savita and others                                             .....Appellants

                                  Versus

Sushil Kumar and others                                     .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. Yash Dev Kaushik, Advocate
             for the appellants.

             Mr. Rajneesh Malhotra, Advocate
             for respondent No.3-insurance company.

                                    ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in FAO-

4193-2015 titled as 'Cholamandalam General Insurance Company

Limited Vs. Savita and others'.



28.07.2022                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE
             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No




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