Som Nath Sharma(Since Deceased) ... vs B.M.Sharma And Others
2022 Latest Caselaw 7926 P&H

  143 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                    CHANDIGARH

                                                 RA-RS-25-2022
                                                       in
                                                 RSA-2976-2013
                                                 Date of decision: 27.07.2022

Som Nath Sharma (since deceased) through his LRs
                                         ....Appellants

               Versus

B.M.Sharma and others
                                                 ..Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present: Mr. G.C.Dhuriwala, Advocate for the review applicants

ANIL KSHETARPAL, J (Oral)

After hearing detailed arguments in the Regular Second

Appeal filed by the review applicants/appellants, the appeal was

dismissed on 22.04.2022.

Today, again learned counsel representing the review

applicants has been heard at length. In the considered view of the Court,

he has failed to make out a case for review of the judgment dated

22.04.2022.

Hence, dismissed.

All the pending miscellaneous applications, if any, are also

disposed of.

27.07.2022                                       (ANIL KSHETARPAL)
rekha                                                 JUDGE
Whether speaking/reasoned :         Yes/No
Whether reportable :                Yes/No




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