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Balraj vs Ramesh Kumar And Ors
2022 Latest Caselaw 7890 P&H

Citation : 2022 Latest Caselaw 7890 P&H
Judgement Date : 27 July, 2022

Punjab-Haryana High Court
Balraj vs Ramesh Kumar And Ors on 27 July, 2022
                            283
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                      CHANDIGARH

                                                                                   RSA-1752-2018 (O&M)
                                                                               Date of decision : 27.07.2022


                            Balraj                                                            ... Appellant(s)
                                                                  Versus
                            Ramesh Kumar and Ors.                                           ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :       None for the appellant.

                            ALKA SARIN, J. (ORAL)

On 08.03.2022 the following order was passed :

"Taken up through video conferencing. Today, the matter was fixed for physical hearing. However, a request was made for taking up the matter through virtual hearing. When the case was taken up through virtual hearing, none has put in appearance on behalf of the appellant.

In the interest of justice, adjourned to 27.07.2022. It is made clear that no further adjournment shall be granted."

Today no one has put in appearance on behalf of the appellant. It appears that the appellant is not interested in pursuing the present appeal. This Court is left with no other option but to dismiss the present appeal for non-prosecution.

Dismissed for non-prosecution. Pending applications, if any, also stand disposed off.


                                                                              ( ALKA SARIN )
                            27.07.2022                                            JUDGE
                            Yogesh Sharma

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO YOGESH SHARMA 2022.07.28 11:05 I attest to the accuracy and authenticity of this order/judgment. Chandigarh

 
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