Citation : 2022 Latest Caselaw 7744 P&H
Judgement Date : 26 July, 2022
CWP No.17196 of 2020 along with connected cases 1
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Sr. No. 105+106+109+299+300 Date of Decision: 26.07.2022
1) CWP-17196-2020
Jaspal Singh and others ...Petitioners
Versus
State of Haryana and others ...Respondents
2) CWP-20230-2020
Ram Niwas and others ...Petitioners
Versus
State of Haryana and others ...Respondents
3) CWP-17370-2020
Pala Singh and others ...Petitioners
Versus
State of Haryana and another ...Respondents
4) CWP-26625-2021
Rajesh Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
5) CWP-17296-2020
Sukhbir and others ...Petitioners
Versus
State of Haryana and others ...Respondents
6) CWP-16170-2020
Savita Kumari ...Petitioner
Versus
State of Haryana and others ...Respondents
1 of 22
CWP No.17196 of 2020 along with connected cases 2
7) CWP-16229-2020
Pawan Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
8) CWP-16694-2020
Aman Lal and others ...Petitioners
Versus
State of Haryana and others ...Respondents
9) CWP-16787-2020
Kishan Singh and others ...Petitioners
Versus
State of Haryana and others ...Respondents
10) CWP-16729-2020
Dharminder and others ...Petitioners
Versus
State of Haryana and others ...Respondents
11) CWP-17161-2020
Seema Rani ...Petitioner
Versus
State of Haryana and others ...Respondents
12) CWP-16445-2020
Umed Singh and others ...Petitioners
Versus
State of Haryana and others ...Respondents
2 of 22
CWP No.17196 of 2020 along with connected cases 3
13) CWP-17074-2020
Karnail Singh and others ...Petitioners
Versus
State of Haryana and others ...Respondents
14) CWP-16968-2020
Shishram and others ...Petitioners
Versus
State of Haryana and others ...Respondents
15) CWP-16076-2020
Bala Devi and others ...Petitioners
Versus
State of Haryana and others ...Respondents
16) CWP-16518-2020
Rakesh Kumar ...Petitioner
Versus
State of Haryana and others ...Respondents
17) CWP-16982-2020
Naresh Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
18) CWP-16346-2020
Sudesh Kumari ...Petitioner
Versus
State of Haryana and others ...Respondents
3 of 22
CWP No.17196 of 2020 along with connected cases 4
19) CWP-16347-2020
Anita Devi and others ...Petitioners
Versus
State of Haryana and others ...Respondents
20) CWP-16348-2020
Santosh Kumari ...Petitioner
Versus
State of Haryana and others ...Respondents
21) CWP-16356-2020
Kiranpal and others ...Petitioners
Versus
State of Haryana and others ...Respondents
22) CWP-16357-2020
Brijesh Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
23) CWP-16446-2020
Meenakshi and others ...Petitioners
Versus
State of Haryana and others ...Respondents
24) CWP-16594-2020
Vijander Sharma and another ...Petitioners
Versus
State of Haryana and others ...Respondents
4 of 22
CWP No.17196 of 2020 along with connected cases 5
25) CWP-16591-2020
Richhapal ...Petitioner
Versus
State of Haryana and others ...Respondents
26) CWP-16812-2020
Sunil Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
27) CWP-17144-2020
Sukhjeet Singh and another ...Petitioners
Versus
State of Haryana and others ...Respondents
28) CWP-17146-2020
Mahaveer ...Petitioner
Versus
State of Haryana and others ...Respondents
29) CWP-16796-2020
Sunita Mann and others ...Petitioners
Versus
State of Haryana and others ...Respondents
30) CWP-16424-2020
Santosh Kumari ...Petitioner
Versus
State of Haryana and another ...Respondents
31) CWP-17081-2020
Abhey Singh ...Petitioner
Versus
Haryana Staff Selection Commission and others ...Respondents
5 of 22
CWP No.17196 of 2020 along with connected cases 6
32) CWP-16997-2020
Naresh Kumar and others ...Petitioners
Versus
State of Haryana and another ...Respondents
33) CWP-17186-2020
Dev Raj ...Petitioner
Versus
State of Haryana and others ...Respondents
34) CWP-17233-2020
Devender Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
35) CWP-17236-2020
Saroj Kumari ...Petitioner
Versus
Haryana Staff Selection Commission and others ...Respondents
36) CWP-17245-2020
Jagmender Singh ...Petitioner
Versus
Haryana Staff Selection Commission and others ...Respondents
37) CWP-16709-2020
Sunita ...Petitioner
Versus
State of Haryana and others ...Respondents
6 of 22
CWP No.17196 of 2020 along with connected cases 7
38) CWP-17211-2020
Kumari Mukesh Bai Yadav ...Petitioner
Versus
Haryana Staff Selection Commission and others ...Respondents
39) CWP-17353-2020
Munni Devi ...Petitioner
Versus
State of Haryana and others ...Respondents
40) CWP-17420-2020
Amit Singh and others ...Petitioners
Versus
State of Haryana and others ...Respondents
41) CWP-16641-2020
Nirmala Devi ...Petitioner
Versus
Haryana Staff Selection Commission ...Respondent
42) CWP-17504-2020
Rajnish ...Petitioner
Versus
State of Haryana and others ...Respondents
43) CWP-17431-2020
Rajesh Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
7 of 22
CWP No.17196 of 2020 along with connected cases 8
44) CWP-17432-2020
Jai Parkash and others ...Petitioners
Versus
State of Haryana and others ...Respondents
45) CWP-17440-2020
Puran Chand and others ...Petitioners
Versus
State of Haryana and others ...Respondents
46) CWP-17441-2020
Esha Dhankhar ...Petitioner
Versus
Haryana Staff Selection Commission ...Respondent
47) CWP-17443-2020
Sher Singh Rajput ...Petitioner
Versus
Haryana Staff Selection Commission and others ...Respondents
48) CWP-17456-2020
Neeraj Ahluwalia and others ...Petitioners
Versus
State of Haryana and others ...Respondents
49) CWP-17175-2020
Parmod Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
8 of 22
CWP No.17196 of 2020 along with connected cases 9
50) CWP-17461-2020
Anesh Kumar Mudgal ...Petitioner
Versus
Haryana Staff Selection Commission and others ...Respondents
51) CWP-17685-2020
Rakesh Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
52) CWP-17645-2020
Rajesh Kanwar ...Petitioner
Versus
State of Haryana and others ...Respondents
53) CWP-16898-2020
Udeyvir ...Petitioner
Versus
State of Haryana and another ...Respondents
54) CWP-17857-2020
Sudesh Kumari ...Petitioner
Versus
State of Haryana and others ...Respondents
55) CWP-17861-2020
Sushil Kumar ...Petitioner
Versus
State of Haryana and others ...Respondents
9 of 22
CWP No.17196 of 2020 along with connected cases 10
56) CWP-18014-2020
Krishan Kumar and others ...Petitioners Versus
State of Haryana and others ...Respondents
57) CWP-18015-2020
Usha Rani and another ...Petitioners Versus
State of Haryana and others ...Respondents
58) CWP-18830-2020
Vijay Laxmi ...Petitioner
Versus
State of Haryana and others ...Respondents
59) CWP-17752-2020
Rajesh Kumar ...Petitioner
Versus
State of Haryana and others ...Respondents
60) CWP-17753-2020
Balwan Singh and others ...Petitioners Versus
State of Haryana and others ...Respondents
61) CWP-17756-2020
Surender Kumar and another ...Petitioners Versus
State of Haryana and others ...Respondents
62) CWP-17878-2020
Geeta Devi and another ...Petitioners Versus
State of Haryana and others ...Respondents
10 of 22
CWP No.17196 of 2020 along with connected cases 11
63) CWP-18125-2020
Anoop Kumar and another ...Petitioners Versus
State of Haryana and others ...Respondents
64) CWP-18330-2020
Jawahar Lal and others ...Petitioners
Versus
State of Haryana and another ...Respondents
65) CWP-18425-2020
Sube Singh and another ...Petitioners Versus
State of Haryana and others ...Respondents
66) CWP-18878-2020
Dharmender and others ...Petitioner Versus
State of Haryana and others ...Respondents
67) CWP-18994-2020
Kuldeep Singh ...Petitioner
Versus
State of Haryana and others ...Respondents
68) CWP-19077-2020
Rakesh Malik and another ...Petitioners
Versus
State of Haryana and others ...Respondents
69) CWP-19204-2020
Savita Devi ...Petitioner Versus
State of Haryana and others ...Respondents
11 of 22
CWP No.17196 of 2020 along with connected cases 12
70) CWP-19326-2020
Anil Kumar ...Petitioner
Versus
State of Haryana and others ...Respondents
71) CWP-19581-2020
Dalbir Singh ...Petitioner
Versus
State of Haryana and others ...Respondents
72) CWP-19777-2020
Pawan Kumar ...Petitioner Versus
Haryana Staff Selection Commission ...Respondent
73) CWP-20231-2020
Surender and another ...Petitioners
Versus
State of Haryana and others ...Respondents
74) CWP-20323-2020
Rajender Kumar ...Petitioner Versus
State of Haryana and others ...Respondents
75) CWP-20603-2020
Dharmender and others ...Petitioners Versus
State of Haryana and others ...Respondents
76) CWP-21591-2020
Satish Kumar ...Petitioner Versus
State of Haryana and others ...Respondents
12 of 22
CWP No.17196 of 2020 along with connected cases 13
77) CWP-17376-2020
Jai Singh and another ...Petitioners
Versus
State of Haryana and others ...Respondents
78) CWP-19290-2020
Baljeet Singh ...Petitioner
Versus
State of Haryana and others ...Respondents
79) CWP-19294-2020
Niketan Kumar ...Petitioner
Versus
State of Haryana and others ...Respondents
80) CWP-21202-2020
Ramesh and others ...Petitioners
Versus
State of Haryana and others ...Respondents
81) CWP-1260-2021
Rekha ...Petitioner
Versus
State of Haryana and others ...Respondents
82) CWP-19296-2020
Sher Singh ...Petitioner
Versus
State of Haryana and others ...Respondents
13 of 22
CWP No.17196 of 2020 along with connected cases 14
83) CWP-19299-2020
Manoj Kumar ...Petitioner Versus
State of Haryana and others ...Respondents
84) CWP-1070-2021
Raj Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
85) CWP-694-2021
Pritam Singh ...Petitioner Versus
State of Haryana and others ...Respondents
86) CWP-4267-2021
Sunita ...Petitioner Versus
State of Haryana and others ...Respondents
87) CWP-15910-2020 (O&M)
Vijay Pal ...Petitioner Versus
Haryana Staff Selection Commission ...Respondent
88) CWP-4733-2021
Shyam Sunder and others ...Petitioners
Versus
State of Haryana and others ...Respondents
89) CWP-5122-2021
Bijender ...Petitioner Versus
State of Haryana and others ...Respondents
14 of 22
CWP No.17196 of 2020 along with connected cases 15
90) CWP-15545-2021
Pawan Kumar ...Petitioner Versus
State of Haryana and others ...Respondents
91) CWP-4747-2021
Ranbir Singh and others ...Petitioners
Versus
State of Haryana and others ...Respondents
92) CWP-18508-2021
Bhupender ...Petitioner
Versus
State of Haryana and others ...Respondents
93) COCP-611-2021
Rajesh Kumar ...Petitioner Versus
Bharat Bhushan and another ...Respondents
94) CWP-16230-2020
Sushila ...Petitioner Versus
State of Haryana and others ...Respondents
95) CWP-16570-2020
Dinesh Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
96) CWP-17219-2020
Banwari Lal Yadav and others ...Petitioners Versus
State of Haryana and others ...Respondents
15 of 22
CWP No.17196 of 2020 along with connected cases 16
97) CWP-17550-2020
Shri Ram and others ...Petitioners
Versus
State of Haryana and others ...Respondents
98) CWP-17834-2020
Jaswinder Singh ...Petitioner
Versus
State of Haryana and others ...Respondents
99) CWP-16462-2020
Rakesh Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
100) CWP-13587-2020
Jitender Kumar and others ...Petitioners
Versus
State of Haryana and others ...Respondents
101) CWP-17091-2020
Kuldeep Singh ...Petitioner
Versus
Haryana Staff Selection Commission and others ...Respondents
102) CWP-17279-2020
Parveen Kumar ...Petitioner
Versus
State of Haryana and others ...Respondents
16 of 22
CWP No.17196 of 2020 along with connected cases 17
103) CWP-4650-2021
Amrit Lal Chopra ...Petitioner
Versus
State of Haryana and others ...Respondents
104) CWP-13335-2020 (O&M)
Sundeep Sardana ...Petitioner
Versus
State of Haryana and others ...Respondents
105) CWP-13884-2020 (O&M)
Mange Ram and others ...Petitioners
Versus
State of Haryana and others ...Respondents
106) CWP-15044-2020 (O&M)
Anjali Rani ...Petitioner
Versus
State of Haryana and others ...Respondents
107) CWP-16649-2020 (O&M)
Seema Rani and another ...Petitioners
Versus
State of Haryana and others ...Respondents
108) CWP-5680-2022
Bansi Lal ...Petitioner
Versus
Haryana Staff Selection Commission and others ...Respondents
17 of 22
CWP No.17196 of 2020 along with connected cases 18
109) CWP-5758-2022
Neeta Rani ...Petitioner
Versus
Haryana Staff Selection Commission ...Respondent
110) CWP-6285-2022
Shashi ...Petitioner
Versus
State of Haryana and others ...Respondents
111) CWP-5686-2022
Kuldeep Kumar ...Petitioner
Versus
Haryana Staff Selection Commission and others ...Respondents
CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present: Mr. D.S. Patwalia, Senior Advocate with Mr. Neeraj Sheoran, Advocate for the petitioners in CWP-18125-2020.
Mr. Jasbir Mor, Advocate for the petitioners in CWP Nos.17296, 16170, 16729, 16076, 17353 and 17504 of 2020.
Mr. Anil Kumar Sharma, Advocate for the petitioner in CWP-15910-2020.
Mr. M.S. Tewatia, Advocate for the petitioners in CWP-18330-2020.
Ms. Deepika, Advocate, for Mr. S.K. Yadav, Advocate for the petitioners in CWP-17685-2020.
Mr. Arihant Goyal, Advocate for the petitioners in CWP-17196 and 20230 of 2020.
Mr. Ajit Sihag, Advocate for the petitioner in CWP-17752-2020.
18 of 22
CWP No.17196 of 2020 along with connected cases 19
Mr. Shivam Malik, Advocate for the petitioners in CWP Nos.20231 and 17376 of 2020.
Mr. Suresh Kumar Kaushik, Advocate for the petitioner in CWP-16424-2020.
Mr. Sharon Raju, Advocate, for Mr. Arvind Seth, Advocate, for the petitioners.
Mr. Sanchit Punia, Advocate, for the petitioners.
Mr. Vinay Arya, Advocate for Mr. Sandeep Goyat, Advocate for the petitioner in CWP-19290-2020.
Mr. Jitender Singh Chahal, Advocate for the petitioners in CWP-17431-2020.
Mr. Naresh Kumar Ganga, Advocate for the petitioners in CWP Nos.26625, 4733 and 13535 of 2021.
Mr. Gaurav Gupta, Advocate for the petitioner in CWP-17186-2020.
Mr. Shubham Saroha, Advocate for the petitioners in CWP-17756-2020.
Mr. Ravi Verma, Advocate for the petitioner in CWP-16709-2020.
Mr. Jasmer Singh Rozera, Advocate for the petitioner in CWP-19777-2020.
Mr. Sandeep Thakan, Advocate for the petitioner.
Mr. Manoj Chahal, Advocate for the petitioners in CWP-16445-2020 and CWP-18508-2021.
Mr. Ravinder Bangar, Advocate for the petitioners.
Mr. Shokeen Singh Verma, Advocate for the petitioners in CWP Nos.16968, 18994, 694 and 16462 of 2020.
Mr. Sumit Sangwan, Advocate for the petitioner in CWP-19204-2020.
Mr. K.K.Gupta, Advocate for the petitioners in CWP-18425-2020.
19 of 22
CWP No.17196 of 2020 along with connected cases 20
Mr. Ishan Khetarpal, Advocate for the petitioner in CWP-21591-2020.
Mr. Balraj Singh Dhull, Advocate and Mr. Pardeep Dhull, Advocate for the petitioners in CWP Nos.17091, 17441, 17443, 17461, 17211, 17236, 17245 and 17081 of 2020, CWP Nos.5680, 5758 and 5686 of 2022.
Ms. Shruti Jain Goyal, Deputy Advocate General, Haryana.
***
HARSIMRAN SINGH SETHI, J. (ORAL)
By this common order, all the writ petitions, the details of
which have been given in the heading of the order, are being disposed of as
all the writ petitions involve the same question of law.
In the present petition, the petitioners are the candidates who
have competed for appointment to the posts of Physical Training Instructors,
which posts are being filled up keeping in view the directions given by
Supreme Court of India while passing judgment in Civil Appeal No.2103 of
2020 decided on 08.04.2020 titled as Ramjit Singh Kardam and others
versus Sanjeev Kumar and others. The petitioners were required to undergo
a written test in order to become eligible for appointment. The minimum
marks required were prescribed to clear the said written test. After the test
was conducted, the petitioners had certain grievances with regard to the
answers as prescribed in the answer key. According to the petitioners, the
answers being given in the answer key were not correct and hence, the
correct answers as prescribed in the answer key, need to be changed and
consequentially revise the result of the petitioners in the written
examination. In the said regard, the petitioners raised grievances qua
various questions before the authorities concerned by way of
20 of 22
CWP No.17196 of 2020 along with connected cases 21
representations. It is the contention of the petitioners that along with
representations, the petitioners also submitted the material to support their
objections.
Learned Senior counsel for the petitioners argues that the
petitioners had given the material in support of their objections for the
consideration of the authorities concerned but according to the petitioners,
though in the reply it has been mentioned that the objections raised have
already been considered but the material which was given to support the
objections, has not been taken into consideration by the respondents, so as to
arrive at the conclusion whether there is any merit in the objections being
raised by the respective candidates or not.
Learned State counsel submits that though in the reply it has
been mentioned that after the objections were raised by the petitioners, all
the 100 questions were put before the Chief Examiner for appropriate
consideration, who had further placed those questions for the consideration
of the committee of experts constituted to consider as to whether there needs
to be any change in the answer key or not and after the recommendations of
the said expert panel, certain decisions were also taken by the concerned
authority with regard to some of the questions, against which objections
were raised.
Learned State counsel further submits that keeping in view the
instructions which have been received from the Chairman of the Haryana
Staff Selection Commission, the Commission again intends to place all the
objections received from the candidates along with the material submitted in
support of the same, before a panel of subject experts for their consideration,
21 of 22
CWP No.17196 of 2020 along with connected cases 22
so that no candidate suffers any prejudice so as to conduct a free and fair
selection.
Learned State counsel submits that appropriate decision will be
taken by the authorities concerned on the advice/recommendations of the
expert panel, within a period of two months from the receipt of copy of this
order.
Learned counsel for the petitioners submits that keeping in view
the statement of learned State counsel, no further grievance of the petitioners
survives in the present petitions and the same may kindly be disposed of as
having been not pressed any further.
Ordered accordingly.
A photocopy of this order be placed on the files of all the writ
petitions mentioned above.
(HARSIMRAN SINGH SETHI) JUDGE 26.07.2022 Maninder
Whether speaking/reasoned : Yes/No Whether reportable : Yes/No
22 of 22
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