Manjeet Kumar vs State Of Haryana And Others
2022 Latest Caselaw 7610 P&H

                        263 IOIN-CWP-14357-2022
                               IN CWP-14357-2022

                        MANJEET KUMAR V/S STATE OF HARYANA AND OTHERS
                                                         -.-
                        Present: Mr. Mandeep Singh Lamba, Advocate,
                                 for Mr. R.S. Dhull, Advocate,
                                 for the petitioner.

                                    Mr. Sandeep S. Mann, Addl. AG, Haryana.
                                                          -.-

                                    The present petition has been listed by the Registry with a note

                        for making correction in the typographical error in the spelling of the name

                        of the petitioner, which has been typed as "Manjit Kumar" instead of

                        "Manjeet Kumar", in the order dated 08.07.2022.

                                    Let the spelling of the name of the petitioner be read as

                        "Manjeet Kumar" instead of "Manjit Kumar", in the order dated 08.07.2022.




                                                                (HARSIMRAN SINGH SETHI)
                                                                        JUDGE
                        July 22, 2022
                        Pkapoor




PRASHANT KAPOOR
2022.07.22

18:11 I attest to the accuracy and authenticity of this order/judgment