M/S Kuber Trading Company & Ors vs State Bank Of Patiala
2022 Latest Caselaw 7602 P&H

                            108
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                                                              CHANDIGARH


                                                                         CR No.8534 of 2016 (O&M)
                                                                         DATE OF DECISION : 22.07.2022



                            M/s Kuber Trading Company and Others                                .....Petitioners

                                                                     versus

                            State Bank of Patiala                                              .....Respondent



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :      Mr. Varsha Sharma, Advocate for

                                           Mr. Lalit Singla, Advocate for the petitioners

                                                 ..

ALKA SARIN, J. (Oral):

Learned counsel for the petitioners states that the present

petition has since been rendered infructuous.

Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

                            22.07.2022                                                    (ALKA SARIN)
                            parkash                                                          JUDGE




                                               NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2022.07.25 12:35 I attest to the accuracy and authenticity of this order/judgment.