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Dev Raj vs Food Corporation Of India
2022 Latest Caselaw 7596 P&H

Citation : 2022 Latest Caselaw 7596 P&H
Judgement Date : 22 July, 2022

Punjab-Haryana High Court
Dev Raj vs Food Corporation Of India on 22 July, 2022
204 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CWP No.4107-2001
Date of Decision: 22.07.2022
Dev Raj and others ...Petitioners
Versus

Food Corporation of India and others ...Respondents

CORAM: HON'BLE MR. JUSTICE RAJBIR SEHRAWAT Present: None for the petitioners.

Mr. K.K. Gupta, Advocate for the respondent--FCI.

38 2k ie RAJBIR SEHRAWAT, J.(ORAL) There is no representation on behalf of the petitioners despite the intimation having been sent by the Registry of this Court.

Dismissed in default.

(RAJBIR SEHRAWAT) JUDGE July 22, 2022 Manpreet Whether speaking/reasoned Yes/No

Whether reportable : Yes/No

MANPREET SINGH

2022.07.25 16:17

| attest to the accuracy and authenticity of this order/judgment

 
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