Mohinder Singh vs Haryana Agro Industries ...
2022 Latest Caselaw 7515 P&H

                  CWP-4148-2021                                                                 1

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH

                                                  CWP-4148-2021
                                           Date of Decision: July 21, 2022

                  Mohinder Singh
                                                                                      ...Petitioner
                                                        Versus

                  Haryana Agro Industries Corporation Limited.
                                                                                    ...Respondent

                  CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI

                  Present:        None for the petitioner.

                                  Mr. Padamkant Dwivedi, Advocate,
                                  for the respondent.

                  HARSIMRAN SINGH SETHI, J. (Oral)

The present petition was filed seeking a direction to the respondent Corporation to decide the charge-sheet, dated 29.09.2020 (Annexure P-7), in accordance with law.

No one has put in appearance on behalf of the petitioner. Learned counsel for the respondent submits that he has instructions that proceedings in respect of the charge-sheet, dated 29.09.2020 (Annexure P-7), will be complete within a period of next two weeks.

Keeping in view the said undertaking given by learned counsel for the respondent, no further orders are required to be passed in this petition and the same stands disposed of accordingly.

                                                              (HARSIMRAN SINGH SETHI)
                                                                      JUDGE
                  July 21, 2022
                  Pkapoor               Whether Speaking/Reasoned:      YES/NO
                                        Whether Reportable:             YES/NO




PRASHANT KAPOOR
2022.07.22 09:19
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