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Atma Singh And Ors vs Gram Panchayat Of Village Balian ...
2022 Latest Caselaw 7512 P&H

Citation : 2022 Latest Caselaw 7512 P&H
Judgement Date : 21 July, 2022

Punjab-Haryana High Court
Atma Singh And Ors vs Gram Panchayat Of Village Balian ... on 21 July, 2022
RSA-1057-2019 (O&M)                                          1

105
      IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                 RSA-1057-2019 (O&M)
                                 Date of decision : 21.07.2022

Atma Singh and others
                                              ...Appellants
                                 Vs.

Gram Panchayat of Village Balian,
District Sangrur through its Sarpanch
                                              ...Respondent

CORAM:- HON'BLE MR. JUSTICE MANOJ BAJAJ

Present:     Mr. Pardeep Sharma, Advocate for
             Mr. K.S.Hissowal, Advocate for the appellants.

                          ***
MANOJ BAJAJ, J.

The appellants (plaintiffs) have filed this regular second appeal to

challenge the judgment and decree dated 06.12.2018 passed by Additional

District Judge, Sangrur in Civil Appeal No.13 dated 06.03.2017, thereby

reversing the judgment and decree dated 31.01.2017 passed in their favour by

Additional Civil Judge, (Senior Division), Dhuri in Civil Suit

No.165/31.08.2016, whereby their suit for permanent injunction restraining the

defendants from filling the village Tobha was decreed.

Though the appeal was filed on 07.02.2019 and the same was

taken up for the hearing on 14.02.2019, but none had appeared on the said date,

and it was adjourned to 08.04.2019. Ever since the filing of this appeal,

consistently only requests for adjournment have been made.

Today again, the counsel, who filed the appeal is not present and

Mr. Pradeep Sharma, Advocate appears and states that he has been asked to

make a prayer for adjournment.

1 of 2

The above background shows complete lack of interest in this

appeal.

Dismissed for non-prosecution.



                                                 (MANOJ BAJAJ)
                                                    JUDGE
21.07.2022
vanita
             Whether speaking/reasoned :            Yes         No
             Whether Reportable :                   Yes         No




                                 2 of 2

 

 
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