Alka Gadi vs State Of Punjab
2022 Latest Caselaw 7495 P&H

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

202(2)                                                             CRM-M-7873-2022
                                                           Date of decision: 21.07.2022



ALKA GADI                                                                       .....Petitioner

                                       Versus

STATE OF PUNJAB                                                            ...Respondent

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                                    *****

Present:- Mrs. Shashi Ghuman, Advocate for the petitioner(s).

Ms. Amarjit Kaur Khurana, DAG, Punjab.

Mr. Rahul Deswal, Advocate for the complainant.

*****

VINOD S. BHARDWAJ. J. (ORAL)

For orders see judgment of even date passed in

CRM-M-7660-2022 titled as "Vinod Kumar Gadi versus State of Punjab"

(VINOD S. BHARDWAJ) JUDGE JULY 21, 2022 vishal sharma

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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