Citation : 2022 Latest Caselaw 7344 P&H
Judgement Date : 20 July, 2022
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP-3299-2017
Reserved on : 16.05.2022
Pronounced on: 20.07.2022
Rajlish Kumar and others
....Petitioner (s)
Versus
K.K. Khandelwal and others
....Respondent (s)
CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
HON'BLE MR.JUSTICE VIKAS SURI
Present:- Mr. Anurag Goyal, Advocate
and Mr.Parth Goyal, Advocate for the petitioner (s).
Mr.B.R.Mahajan, Advocate General, Haryana
with Ms.Shruti Jain Goyal, DAG, Haryana.
G.S. Sandhawalia, J.
The present petition is disposed of, in view of the directions
given in judgment of even date passed in LPA-912-2016 titled Paramjeet
Kaur and another Vs. State of Haryana and others.
(G.S. SANDHAWALIA)
JUDGE
(VIKAS SURI)
July 20, 2022 JUDGE
Naveen
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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