Anjali vs State Of Haryana And Another
2022 Latest Caselaw 7244 P&H

Citation : 2022 Latest Caselaw 7244 P&H
Judgement Date : 19 July, 2022

Punjab-Haryana High Court

Anjali vs State Of Haryana And Another on 19 July, 2022

114 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRR-152-2022
Date of Decision: 19.07.2022

ANJALI

....Petitioner
Versus

STATE OF HARYANA AND ANOTHER
...Respondents

CORAM: Hon'ble Mr.Justice Deepak Sibal

Present: Mr.Sushil Jain, Advocate for the petitioner

Mr.Sumit Jain, Additional Advocate General, Haryana

Deepak Sibal, J. (Oral)

Learned counsel for the petitioner seeks to withdraw the present petition.

Dismissed as withdrawn.

19.07.2022 (Deepak Sibal) gk Judge

Whether speaking/ reasoned: Yes/No Whether Reportable: Yes/No

GOPAL KRISHAN

2022.07.20 11:06

| attest to the accuracy and authenticity of this order/ judgment

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