Dr.Sushant Rahal vs Dr.Sangeet Komal
2022 Latest Caselaw 7241 P&H

Citation : 2022 Latest Caselaw 7241 P&H
Judgement Date : 19 July, 2022

Punjab-Haryana High Court

Dr.Sushant Rahal vs Dr.Sangeet Komal on 19 July, 2022

110 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M-33344-2021
Date of Decision: 19.07.2022

DR. SUSHANT RAHAL

....Petitioner
Versus

DR. SANGEET KOMAL
...Respondent

CORAM: Hon'ble Mr.Justice Deepak Sibal

Present: Mr.Jasraj Singh, Advocate for the petitioner

Deepak Sibal, J. (Oral)

Learned counsel for the petitioner submits that the parties have amicably resolved their dispute and therefore he be permitted to withdraw the present petition.

Dismissed as withdrawn.

19.07.2022 (Deepak Sibal) gk Judge

Whether speaking/ reasoned: Yes/No Whether Reportable: Yes/No

GOPAL KRISHAN

2022.07.20 11:06

| attest to the accuracy and authenticity of this order/ judgment

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