Kiran And Anr vs Jaswinder Singh
2022 Latest Caselaw 6932 P&H

Citation : 2022 Latest Caselaw 6932 P&H
Judgement Date : 14 July, 2022

Punjab-Haryana High Court

Kiran And Anr vs Jaswinder Singh on 14 July, 2022

                            260
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                      CHANDIGARH

                                                                             CR-739-2017 (O&M)
                                                                             Date of decision : 14.07.2022

                            Kiran and Anr.                                                  ... Petitioner(s)
                                                                  Versus
                            Jaswinder Singh                                               ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present:        None.


                            ALKA SARIN, J. (ORAL)

The present revision petition has been preferred by the tenant- petitioners against the orders passed by the Authorities ordering their ejectment from the tenanted premises being part of House No.43, Shiv Colony, Kapurthala. The order of ejectment by the Rent Controller was passed on 27.02.2014 and the appeal preferred by the tenant-petitioners was dismissed on 13.09.2016. The present petition has been pending since the year 2017 and is still at the stage of preliminary hearing. None has put in appearance on behalf of the petitioners. It appears that the petitioners are not interested in pursuing the present petition. This Court is left with no other option but to dismiss the present petition for non-prosecution.

Dismissed for non-prosecution.




                                                                             ( ALKA SARIN )
                            14.07.2022                                            JUDGE
                            Yogesh Sharma

NOTE : Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.07.15 11:08 I attest to the accuracy and authenticity of this order/judgment.

Chandigarh