Karamjit Singh vs Jatinder Kaur And Another
2022 Latest Caselaw 6928 P&H

Citation : 2022 Latest Caselaw 6928 P&H
Judgement Date : 14 July, 2022

Punjab-Haryana High Court

Karamjit Singh vs Jatinder Kaur And Another on 14 July, 2022

110 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRR(F)-201-2020 (O&M)
Date of Decision: 14.07.2022

KARAMJIT SINGH

....Petitioner
Versus

JATINDER KAUR AND ANOTHER

...Respondents

CORAM: Hon'ble Mr.Justice Deepak Sibal

Present: Mr.L.S. Mann, Advocate for
Mr.Paras Jagga, Advocate for the petitioner

Deepak Sibal, J. (Oral)

Learned counsel for the petitioner seeks to unconditionally withdraw the present petition.

Dismissed as withdrawn.

14.07.2022 (Deepak Sibal) gk Judge

GOPAL KRISHAN

2022.07.14 16:39

| attest to the accuracy and authenticity of this order/ judgment

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