Mohd. Afzal Dar vs State Of Haryana
2022 Latest Caselaw 6791 P&H

                IN THE HIGH COURT OF HARYANA & HARYANA
                         AT CHANDIGARH.


                                              CRM-M-2054-2022
                                              Date of decision: 13.07.2022



MOHD. AFZAL DAR                                                  .....Petitioner

                                     Versus

STATE OF HARYANA                                               .....Respondent



CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR


Present :       Mr.Himmat Singh Deol, Advocate
                for the petitioner.

                Mr. Deepak Sabharwal, Addl. A.G., Haryana
                Mr. P.P.Chahar, DAG, Haryana.

                             ****


SURESHWAR THAKUR, J. (ORAL)

For orders, see judgment of even date passed in Criminal

Miscellaneous No.-M-782-2022 titled as VED PARKASH Versus

STATE OF HARYANA.

                                                (SURESHWAR THAKUR)
13.07.2022                                             JUDGE
kavneet singh


                Whether speaking/reasoned        :      Yes/No
                Whether reportable               :      Yes/No




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