Bikarmjit Arora vs Kapil Kumar @ Monty And Anr
2022 Latest Caselaw 6681 P&H

RSA-1282-2019 (O&M)                                             1

103
           IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                         RSA-1282-2019 (O&M)
                                         Date of Decision:12.07.2022

BIKARMJIT ARORA
                                                                .. Appellant
             Vs.

KAPIL KUMAR @ MONTY AND ANR
                                                              ..Respondents

CORAM: HON'BLE MR. JUSTICE MANOJ BAJAJ

Present:     Mr. Gaurav Gupta, Advocate for
             Mr. Amit Choudhary, Advocate for the appellant.
                              ...
Manoj Bajaj, J. (Oral)

The appellant has filed this regular second appeal to challenge

the judgment and decree dated 25.07.2018 passed by Addl. District Judge,

Ferozepur, in Civil Appeal No.19/2018, thereby affirming the judgment and

decree dated 10.01.2018 passed by Civil Judge, (Junior Division),

Ferozepur in Civil Suit No.537/2015, whereby the suit filed by

respondent/plaintiffs for recovery of Rs.4,00,000/- as damages was partly

allowed and appellant/defendant was directed to pay Rs.80,000/- as

damages to the respondent/plaintiffs.

Though the appeal was filed on 27.09.2018 and the same was

taken up for the hearing on 28.02.2019, but none had appeared and it was

adjourned to May, 2019. Ever since the filing of this appeal, consistently

only requests for adjournment have been made.

Today again, the counsel, who filed the appeal is not present

and Mr. Gaurav Gupta prays for an adjournment on the ground that the

arguing counsel is in personal difficulty.

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The above background shows complete lack of interest in this

appeal.

Dismissed for non-prosecution.

                                                         (MANOJ BAJAJ)
12.07.2022                                                  JUDGE
Jasmine Kaur




               Whether speaking/reasoned               Yes No
               Whether reportable                      Yes No




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