Vijay Kumar vs Vinoo Kamboj
2022 Latest Caselaw 6459 P&H

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                           116                                          CR No.2231 of 2022
                                                                        Date of Decision : 08.07.2022


                           Vijay Kumar                                                       ....Petitioner

                                                             VERSUS

                           Vinoo Kamboj                                                     ....Respondent

                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :    Mr. Jaswinder Singh Rana, Advocate for

                                        Mr. Sandeep Arora, Advocate for the petitioner.

                           ALKA SARIN, J. (Oral)

Learned counsel for the petitioner, at the outset, states that the

present petition has since been rendered infructuous.

Dismissed as having been rendered infructuous.

                                                                                      ( ALKA SARIN )
                           08.07.2022                                                     JUDGE
                           jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2022.07.11 11:30 I attest to the accuracy and authenticity of this order/judgment Chandigarh