M/S Dwarkadhis Buildwell Pvt. Ltd vs Sidhartha Hooda
2022 Latest Caselaw 6456 P&H

                           250

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH
                                                           -.-

                                                                               CR-1845-2018 (O&M)
                                                                         Date of Decision : 08.07.2022

                           M/s Dwarkadhis Buildwell Pvt. Ltd.                                 ...Petitioner

                                                               versus

                           Sidhartha Hooda                                                ...Respondent


                           CORAM :         HON'BLE MRS. JUSTICE ALKA SARIN


                           Present :       Mr. Devender Punia, Advocate for the petitioner.

                                           Mr. Amit Jain, Advocate for the respondent.



                           ALKA SARIN, J. (Oral)

Learned counsel for the petitioner seeks permission to withdraw

the present petition.

Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                           July 08, 2022                                      (ALKA SARIN)
                           tripti                                                JUDGE

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO

TRIPTI SAINI 2022.07.11 12:32 I attest to the accuracy and authenticity of this judgment/order