Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Nachhatar Singh vs State Of Punjab And Ors
2022 Latest Caselaw 6372 P&H

Citation : 2022 Latest Caselaw 6372 P&H
Judgement Date : 7 July, 2022

Punjab-Haryana High Court
Nachhatar Singh vs State Of Punjab And Ors on 7 July, 2022
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
               CHANDIGARH

                              CWP No.21455 of 2019 (O & M)
                                   Reserved on : 24.05.2022
                                Date of Decision : 07.07.2022

Nachhatar Singh                               .......... Petitioner(s)

                               vs.

State of Punjab and others                  .......... Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA HON'BLE MR. JUSTICE VIKAS SURI

Present: Mr. Puneet Kumar Bansal, Advocate, for the appellant.

Ms. Monica Chhibber Sharma, Sr. DAG, Punjab.

G.S. SANDHAWALIA, J (Oral)

For order, see judgment of even passed in LPA

No.1088 of 2018, State of Punjab and others vs. Shingara

Singh and others.

(G.S. SANDHAWALIA) JUDGE

(VIKAS SURI) JUDGE 07.07.2022 shivani

Whether reasoned/speaking Yes/No Whether reportable Yes/No

1 of 1

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter