Amardeep vs State Of Punjab And Others
2022 Latest Caselaw 6358 P&H

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
               CHANDIGARH

                                LPA No.1814 of 2019 (O & M)
                                    Reserved on : 24.05.2022
                                 Date of Decision : 07.07.2022

Amardeep                                      .......... Appellant(s)

                               vs.

State of Punjab and others                  .......... Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA HON'BLE MR. JUSTICE VIKAS SURI

Present: Mr. Pardeep Singh Mirpur, Advocate, for the appellants.

Ms. Monica Chhibber Sharma, Sr. DAG, Punjab.

G.S. SANDHAWALIA, J (Oral)

For order, see judgment of even passed in LPA

No.1088 of 2018, State of Punjab and others vs. Shingara

Singh and others.

(G.S. SANDHAWALIA) JUDGE

(VIKAS SURI) JUDGE 07.07.2022 shivani

Whether reasoned/speaking Yes/No Whether reportable Yes/No

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